Jawed Agha vs The District Judge, Lucknow & Ors.
2019 Latest Caselaw 3042 ALL

Citation : 2019 Latest Caselaw 3042 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Jawed Agha vs The District Judge, Lucknow & Ors. on 16 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9980 of 2019
 
Petitioner :- Jawed Agha
 
Respondent :- The District Judge, Lucknow & Ors.
 
Counsel for Petitioner :- Nandita Bharti
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,U.N. Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request made on behalf of Sri Gaurav Mehrotra, learned counsel for the opposite parties, list/ put up this case on 18.04.2019 as fresh.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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