M/S Navnirman Infraheights And ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 3030 ALL

Citation : 2019 Latest Caselaw 3030 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

M/S Navnirman Infraheights And ... vs State Of U.P. And 2 Others on 16 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 12601 of 2019
 

 
Petitioner :- M/S Navnirman Infraheights And Movers Pvt. Ltd.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Imran Ullah
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request made on behalf of learned counsel for the petitioner, put up day-after-tomorrow, i.e. on 18.4.2019, as fresh.

Order Date :- 16.4.2019

Pramod Tripathi

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