Vahiduddin @ Chunnu vs State Of U.P. And 29 Others
2019 Latest Caselaw 3027 ALL

Citation : 2019 Latest Caselaw 3027 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Vahiduddin @ Chunnu vs State Of U.P. And 29 Others on 16 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 13151 of 2019
 

 
Petitioner :- Vahiduddin @ Chunnu
 
Respondent :- State Of U.P. And 29 Others
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up day after tomorrow, i.e., on 18.4.2019, as fresh.

Order Date :- 16.4.2019

M.A.Ansari

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