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U.P. State Road Transport ... vs Nazmul Hasan Rizvi
2019 Latest Caselaw 3025 ALL

Citation : 2019 Latest Caselaw 3025 ALL
Judgement Date : 16 April, 2019

Allahabad High Court
U.P. State Road Transport ... vs Nazmul Hasan Rizvi on 16 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 356 of 2019
 

 
Appellant :- U.P. State Road Transport Corporation And Another
 
Respondent :- Nazmul Hasan Rizvi
 
Counsel for Appellant :- Vivek Saran
 
Counsel for Respondent :- Syed Ali Murtaza
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

There is delay of 184/185 days in filing the appeal.

Sri Syed Ali Murtaza, learned counsel appearing for the respondents wants to file reply to the delay condonation application. He may do so within a week.

List in the next cause list.

Order Date :- 16.4.2019

Pramod Tripathi

 

 

 
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