U.P. State Road Transport Corp. ... vs Arun Kumar And Others
2019 Latest Caselaw 3002 ALL

Citation : 2019 Latest Caselaw 3002 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

U.P. State Road Transport Corp. ... vs Arun Kumar And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 735 of 1996
 

 
Appellant :- U.P. State Road Transport Corp. Through The Regnl. Manager
 
Respondent :- Arun Kumar And Others
 
Counsel for Appellant :- Samir Sharma,Sanjeev Kumar Yadav
 
Counsel for Respondent :- Rajiv Sharma,B.B. Paul,Radhey Shyam,V.K. Birla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sanjeev Kumar Yadav-Advocate and Sri Radhey Shyam-Advocates have sought adjournment on the ground of illness.

List on 30.4.2019.

Order Date :- 15.4.2019

Mukesh

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