Amit And Another vs State Of U.P.
2019 Latest Caselaw 3000 ALL

Citation : 2019 Latest Caselaw 3000 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Amit And Another vs State Of U.P. on 15 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1165 of 2019
 

 
Applicant :- Amit And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Sharma,Arvind Kumar Singh
 
Counsel for Opposite Party :- G.A.,Arvind Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None appears on behalf of the applicant even in the revised list while learned counsel for the complainant is present.

List in the next cause list.

Order Date :- 15.4.2019

Masarrat

Download the LatestLaws.com Mobile App