Smt. Pramila Devi And Others vs Smt. Kailash Devi And Others
2019 Latest Caselaw 2997 ALL

Citation : 2019 Latest Caselaw 2997 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Smt. Pramila Devi And Others vs Smt. Kailash Devi And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1018 of 2019
 

 
Appellant :- Smt. Pramila Devi And Others
 
Respondent :- Smt. Kailash Devi And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Arun Kumar Gupta,Bhawesh Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List along with First Appeal From Order Defective No.1082 of 2007 on 25.4.2019 for final disposal.

Order Date :- 15.4.2019

Mukesh

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