U.P.S.R.T.C. vs Hori Lal And Ors.
2019 Latest Caselaw 2994 ALL

Citation : 2019 Latest Caselaw 2994 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

U.P.S.R.T.C. vs Hori Lal And Ors. on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 895 of 1996
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Hori Lal And Ors.
 
Counsel for Appellant :- S. Sharma,S.K.Misra
 
Counsel for Respondent :- A.K. Gaur, ,S.K.Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Mishra-Advocate has sought adjournment on the ground of illness.

List on 30.4.2019.

Order Date :- 15.4.2019

Mukesh

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