The New India Assurance Co. Ltd. vs Smt. Swarupi And Another
2019 Latest Caselaw 2990 ALL

Citation : 2019 Latest Caselaw 2990 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Swarupi And Another on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 288 of 1999
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Swarupi And Another
 
Counsel for Appellant :- Vinod Swarup
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office has mistakenly shown the name of Sri K.S. Amist for both side. Sri K.S. Amist-Advocate only appears for appellant.

List on 25.4.2019.

Order Date :- 15.4.2019

Mukesh

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