U.P.S.R.T.C. Bareilly vs Smt. Gurmukhi Devi And Others
2019 Latest Caselaw 2988 ALL

Citation : 2019 Latest Caselaw 2988 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

U.P.S.R.T.C. Bareilly vs Smt. Gurmukhi Devi And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 933 of 1996
 

 
Appellant :- U.P.S.R.T.C. Bareilly
 
Respondent :- Smt. Gurmukhi Devi And Others
 
Counsel for Appellant :- Samir Sharma,S.K.Misra
 
Counsel for Respondent :- Ak Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Misra-Advocate has sought adjournment on the ground of illness.

List on 30.4.2019.

Order Date :- 15.4.2019

Mukesh

Download the LatestLaws.com Mobile App