Citation : 2019 Latest Caselaw 2981 ALL
Judgement Date : 15 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 9563 of 2019 Petitioner :- C/M, Mahavir Prasad Lakhan Lal Adharsh Inter College & Anr. Respondent :- State Of U.P. Thru. Secy.,Deptt.Of Secondary Education & Ors Counsel for Petitioner :- Ripu Daman Shahi,Ajay Pratap Singh Counsel for Respondent :- C.S.C.,Raj Kr Singh Suryvanshi,Virendra Mishra Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the parties, list this petition on 19.04.2019 within top ten cases.
Order Date :- 15.4.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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