Smt. Vidyawati Pandey vs U.P. Power Corporation Ltd. Thru ...
2019 Latest Caselaw 2979 ALL

Citation : 2019 Latest Caselaw 2979 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Smt. Vidyawati Pandey vs U.P. Power Corporation Ltd. Thru ... on 15 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8740 of 2018
 
Petitioner :- Smt. Vidyawati Pandey
 
Respondent :- U.P. Power Corporation Ltd. Thru M.D. Lucknow And Others
 
Counsel for Petitioner :- Brijendra Singh
 
Counsel for Respondent :- Vikrant Raghuvanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 24.04.2019.

Order Date :- 15.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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