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National Insurance Co Ltd vs Sushila Devi And Others
2019 Latest Caselaw 2975 ALL

Citation : 2019 Latest Caselaw 2975 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
National Insurance Co Ltd vs Sushila Devi And Others on 15 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 162 of 2004
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Sushila Devi And Others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- Vashistha Tiwari,K.N. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vashistha Tiwari-Advocate has absented himself. Sri Anand Kumar Sinha-Advocate is present.

List on 6.5.2019 along with connected appeal i.e. FAFO No.158 of 2004.

Order Date :- 15.4.2019

Mukesh

 

 

 
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