The Oriental Insurance Co. Ltd. vs Smt. Rakesh And Others
2019 Latest Caselaw 2970 ALL

Citation : 2019 Latest Caselaw 2970 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Rakesh And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 297 of 2003
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Rakesh And Others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- Smt. Archana Tyagi,J.P.S. Chauhan,P.K. Tyagi,R.K. Saini
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.5.2019.

Order Date :- 15.4.2019

Mukesh

Download the LatestLaws.com Mobile App