Smt. Vidyawati And Others vs Smt. Vidya Punetha And Others
2019 Latest Caselaw 2969 ALL

Citation : 2019 Latest Caselaw 2969 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Smt. Vidyawati And Others vs Smt. Vidya Punetha And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 820 of 2019
 

 
Appellant :- Smt. Vidyawati And Others
 
Respondent :- Smt. Vidya Punetha And Others
 
Counsel for Appellant :- D.K. Srivastava
 
Counsel for Respondent :- Ajay Kumar Srivastava,Pradeep Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Supplementary affidavit filed today is taken on record.

Copy be served to the other side. Reply may be filed by the other side on or before next cause list.

List in the next cause list.

Order Date :- 15.4.2019

Mukesh

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