United India Insurance Company vs Smt. Santosh Devi And Others
2019 Latest Caselaw 2968 ALL

Citation : 2019 Latest Caselaw 2968 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

United India Insurance Company vs Smt. Santosh Devi And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 792 of 2003
 

 
Appellant :- United India Insurance Company
 
Respondent :- Smt. Santosh Devi And Others
 
Counsel for Appellant :- ,Krishna Shanker Chaudhary
 
Counsel for Respondent :- G.K. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of respondent.

List on 6.5.2019.

Order Date :- 15.4.2019

Mukesh

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