The Oriental Insurance Co. Ltd. ... vs Fateh Mohammad And Another
2019 Latest Caselaw 2965 ALL

Citation : 2019 Latest Caselaw 2965 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Fateh Mohammad And Another on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2001
 

 
Appellant :- The Oriental Insurance Co. Ltd. Mathura
 
Respondent :- Fateh Mohammad And Another
 
Counsel for Appellant :- Nagendra Kr. Srivastava,Saurabh Srivastava
 
Counsel for Respondent :- Shahid Masud,B.P.Verma,Bhanu Prakash Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call in revised. None present for respondent.

List on 6.5.2019 for final disposal.

Order Date :- 15.4.2019

Mukesh

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