Smt. Rekha Devi And Others vs M/S Sangrur Fertilizers And ...
2019 Latest Caselaw 2964 ALL

Citation : 2019 Latest Caselaw 2964 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Smt. Rekha Devi And Others vs M/S Sangrur Fertilizers And ... on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2740 of 2009
 

 
Appellant :- Smt. Rekha Devi And Others
 
Respondent :- M/S Sangrur Fertilizers And Chemicals And Others
 
Counsel for Appellant :- Kshitij Shailendra,Anand Kumar Singh,Suman Mishra
 
Counsel for Respondent :- Amit Manohar,Virendra K. Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for appellant.

List on 6.5.2019.

Order Date :- 15.4.2019

Mukesh

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