Oriental Insurance Co. Ltd. Div. ... vs Kailash Singh And Others
2019 Latest Caselaw 2963 ALL

Citation : 2019 Latest Caselaw 2963 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. Div. ... vs Kailash Singh And Others on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 919 of 2000
 

 
Appellant :- Oriental Insurance Co. Ltd. Div. Office Thr. Its Manager
 
Respondent :- Kailash Singh And Others
 
Counsel for Appellant :- V.C. Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present except learned counsel for insurance company.

List on 6.5.2019.

Order Date :- 15.4.2019

Mukesh

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