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Dr. Rajvir Singh vs The State Of U.P. And Others
2019 Latest Caselaw 2962 ALL

Citation : 2019 Latest Caselaw 2962 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
Dr. Rajvir Singh vs The State Of U.P. And Others on 15 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 61417 of 2011
 

 
Petitioner :- Dr. Rajvir Singh
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- A.P. Tewari,Arvind Nath Agrawal,S.S.Tripathi
 
Counsel for Respondent :- C.S.C.,Smt. Archana Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The petition was dismissed for want of prosecution on 18.8.2018. The application has been moved to recall the said order.

The cause shown for the absence is sufficient.

Accordingly, the order dated 18.8.2018 is recalled and the writ petition is directed to be restored to its original number.

The Restoration Application No.6 of 2018 is allowed.

Order Date :- 15.4.2019

Pramod Tripathi

 

 

 
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