Harish Chandra And Another vs Union Of India And Others
2019 Latest Caselaw 2957 ALL

Citation : 2019 Latest Caselaw 2957 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Harish Chandra And Another vs Union Of India And Others on 15 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 11256 of 2003
 

 
Petitioner :- Harish Chandra And Another
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Prakash Padia,R.G. Padia,Sanjay Kumar Om
 
Counsel for Respondent :- Tarun Verma,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List before another Bench in which one of us ( Hon'ble Prakash Padia, J.) is not a member.

Order Date :- 15.4.2019

Pramod Tripathi

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