Professor Jai Singh vs Union Of India And 3 Ors
2019 Latest Caselaw 2954 ALL

Citation : 2019 Latest Caselaw 2954 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Professor Jai Singh vs Union Of India And 3 Ors on 15 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 46665 of 2014
 

 
Petitioner :- Professor Jai Singh
 
Respondent :- Union Of India And 3 Ors
 
Counsel for Petitioner :- Shaivendra,Shailendra
 
Counsel for Respondent :- A.S.G.I.,Ishan Shishu,Mr. Ajit Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The order sought to be recalled appears to be an order on merits.

In view of the above, learned counsel for the petitioner may explore the possibility either filing the review application or to challenge the same in special appeal.

List in the next cause list.

Order Date :- 15.4.2019

Pramod Tripathi

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