Meera Yadav vs State Of U.P. And Others
2019 Latest Caselaw 2953 ALL

Citation : 2019 Latest Caselaw 2953 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Meera Yadav vs State Of U.P. And Others on 15 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 1975 of 2011
 

 
Petitioner :- Meera Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rishi Kant Rai,Sanjay Kumar Rai
 
Counsel for Respondent :- C. S. C.,Manish Chandra Tiwari,Ram Singh Yadav
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The petition was dismissed for want of prosecution on 29.8.2018. The application has been moved to recall the said order.

The cause shown for the absence is sufficient.

Accordingly, the order dated 29.8.2018 is recalled and the writ petition is directed to be restored to its original number.

The Restoration Application No.5 of 2018 is allowed.

Order Date :- 15.4.2019

Pramod Tripathi

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