Suresh Singh vs State Of U.P. And 2 Others
2019 Latest Caselaw 2951 ALL

Citation : 2019 Latest Caselaw 2951 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Suresh Singh vs State Of U.P. And 2 Others on 15 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 6309 of 2018
 

 
Petitioner :- Suresh Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bhanu Pratap Singh,Ashok Malaviya,Brijendra Kumar Raj
 
Counsel for Respondent :- C.S.C.,Om Prakash Singh,Sushil Kumar Rao
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Learned counsel for the respondents no.2 and 3 have been granted sufficient time since 21.2.2018 for filing counter affidavit but till date it has not been filed.

As a last opportunity, a month's further time and no more is allowed to them to file counter affidavit.

List immediately thereafter for final disposal. In the event counter affidavit is not filed, the petition will be heard treating the averments made in the petition to be true and correct.

Order Date :- 15.4.2019

Pramod Tripathi

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