Shahnaz Bano vs State Of U.P. And Another
2019 Latest Caselaw 2934 ALL

Citation : 2019 Latest Caselaw 2934 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Shahnaz Bano vs State Of U.P. And Another on 15 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 30173 of 2005
 

 
Petitioner :- Shahnaz Bano
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Shamimuddin Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Matter taken up in revised call.

No one is present for the petitioner.

It seems that the matter has been rendered infructuous by efflux of time.

It is dismissed, accordingly.

(Manoj Kumar Gupta, J.)

Order Date :- 15.4.2019

Meenu

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