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Dhani Ram vs State Of ...
2019 Latest Caselaw 2931 ALL

Citation : 2019 Latest Caselaw 2931 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
Dhani Ram vs State Of ... on 15 April, 2019
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. SINGLE No. - 31447 of 2018
 

 
Petitioner :- Dhani Ram
 
Respondent :- State Of U.P.Thru.Prin.Secy.Panchayati Raj Deptt.Lko. & Ors.
 
Counsel for Petitioner :- Ajay Pratap Singh
 
Counsel for Respondent :- C.S.C.,Rishabh Kapoor
 

 
Hon'ble Rajan Roy,J.

None appears to press this writ petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 15.4.2019

Vijay (Rajan Roy, J)

 

 

 
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