Lal Mohan Singh vs Rajendra Singh @ Bhupendra Singh
2019 Latest Caselaw 2915 ALL

Citation : 2019 Latest Caselaw 2915 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Lal Mohan Singh vs Rajendra Singh @ Bhupendra Singh on 12 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 679 of 2006
 

 
Appellant :- Lal Mohan Singh
 
Respondent :- Rajendra Singh @ Bhupendra Singh
 
Counsel for Appellant :- Prem Shankar Shukla,P.S. Sharma,Pawan Kumar Shukla,S.P.Lal,S.Pal
 
Counsel for Respondent :- R.K.Rathore,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri Vipin Chandra Dixit-Advocate, list this matter on 19.4.2019 at the top of the cause list.

It is made clear that on 19.4.2019 the matter shall not be adjourned.

Order Date :- 12.4.2019

Mukesh

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