Nasrat Ali And Others vs Smt. Sudha Sharma And Others
2019 Latest Caselaw 2913 ALL

Citation : 2019 Latest Caselaw 2913 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Nasrat Ali And Others vs Smt. Sudha Sharma And Others on 12 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1324 of 2005
 

 
Appellant :- Nasrat Ali And Others
 
Respondent :- Smt. Sudha Sharma And Others
 
Counsel for Appellant :- Tahir Hussain Farooqui,Ashfaq Husain,Tahir Hussain
 
Counsel for Respondent :- Rajeev Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below as the reference is being made to the judgment of Suresh Chandra Rathore and others Versus Smt.Tahira Begumand Another(First Appeal From Order No.3668 of 2012) decided on 3.4.2019 and in Nagma Bano Versus Harish Chandar Gupta and others, 2017(1) AICC 692 claiming a sum of Rs.5,00,000/-, hence record would be necessary.

List on 30.4.2019.

Order Date :- 12.4.2019

Mukesh

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