Rahul Singh vs State Of U.P. And Another
2019 Latest Caselaw 2902 ALL

Citation : 2019 Latest Caselaw 2902 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Rahul Singh vs State Of U.P. And Another on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 5430 of 2019
 

 
Petitioner :- Rahul Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Arun Kumar
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

After hearing the matter for some time, we are of the view that the petitioner be granted an opportunity to amend the petition so as to challenge the order of rejection of his candidature as well.

In view of the above, we direct this matter to be taken up on 16th April,2019.

Order Date :- 12.4.2019

M.A.Ansari

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