Arun Maan And 9 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 2901 ALL

Citation : 2019 Latest Caselaw 2901 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Arun Maan And 9 Others vs State Of U.P. And 2 Others on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 27868 of 2016
 

 
Petitioner :- Arun Maan And 9 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Raj Kumar Tiwari,Ankit Saran
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today, is taken on record.

The petition is to be heard on merits on the basis of the pleadings which have been exchanged between the contesting parties. The dispute relates to the cancellation of the driving licence of the petitioners on the ground that they all fake.

Sri Ankit Saran, learned counsel for the petitioners submits that a counsel from outside is to come, and therefore, matter may be adjourned today.

In view of the above, as agreed by learned Standing Counsel, list on 7th May, 2019 for final disposal.

Order Date :- 12.4.2019

M.A.Ansari

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Arun Maan And 9 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 2901 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Arun Maan And 9 Others vs State Of U.P. And 2 Others2019 Latest Caselaw 2901 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Arun Maan And 9 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 2901 ALL