Smt. Manorma Devi And Others vs Jagadish Bahadur And Others
2019 Latest Caselaw 2899 ALL

Citation : 2019 Latest Caselaw 2899 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Smt. Manorma Devi And Others vs Jagadish Bahadur And Others on 12 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 25 of 2002
 

 
Appellant :- Smt. Manorma Devi And Others
 
Respondent :- Jagadish Bahadur And Others
 
Counsel for Appellant :- A.L. Jasiwal,Sharve Singh
 
Counsel for Respondent :- A.K. Saxena,M.K.Gupta,Priyanshu Kumar Srivastav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Chandra Prakash Srivastava, Advocate has sent illness slip.

List on 1.5.2019.

Order Date :- 12.4.2019

Mukesh

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