Union Of India And Others vs Central Administrative Tribunal ...
2019 Latest Caselaw 2891 ALL

Citation : 2019 Latest Caselaw 2891 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Union Of India And Others vs Central Administrative Tribunal ... on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 31965 of 2011
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Central Administrative Tribunal Allahabad Bench And Another
 
Counsel for Petitioner :- Satish Chaturvedi
 
Counsel for Respondent :- Ashish Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

As agreed by the parties, list on 8.5.2019 for final disposal.

Order Date :- 12.4.2019

Pramod Tripathi

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