Chhabinath Rajbhar vs State Of U.P. And Another
2019 Latest Caselaw 2888 ALL

Citation : 2019 Latest Caselaw 2888 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Chhabinath Rajbhar vs State Of U.P. And Another on 12 April, 2019

Bench: Sanjay Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 70
 

 
Case :- APPLICATION U/S 482 No. - 13685 of 2007
 

 
Applicant :- Chhabinath Rajbhar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.P.S.Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sanjay Kumar Singh,J.

List has been revised.

No one is present on behalf of the applicant to press this application.

Learned A.G.A. is present.

The application is dismissed for the want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 12.4.2019

Sumaira

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