Yogesh vs State Of U.P.
2019 Latest Caselaw 2870 ALL

Citation : 2019 Latest Caselaw 2870 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Yogesh vs State Of U.P. on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 2901 of 2018
 

 
Appellant :- Yogesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Noor Mohammad,Tripurari Pal
 
Counsel for Respondent :- G.A.,Jeetendra Pal Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

After passing over the case, learned counsel for the appellant has appeared and requested for some date to be fixed.

Accordingly, list this case in the week commencing 20th May, 2019.

Learned counsel for the appellant will inform about this order to learned counsel for the complainant in writing.

Order Date :- 11.4.2019

RCT/-

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