Citation : 2019 Latest Caselaw 2863 ALL
Judgement Date : 11 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL APPEAL No. - 5025 of 2018 Appellant :- Shubham Badgaiyan @ Dwivedi And 2 Others Respondent :- State Of U.P. Counsel for Appellant :- Amitesh Kumar Mishra Counsel for Respondent :- G.A.,Ajay Singh Hon'ble Pradeep Kumar Srivastava,J.
List this case after three weeks.
Order Date :- 11.4.2019
RCT/-
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