Jhunni And 15 Others vs State Of U.P.
2019 Latest Caselaw 2859 ALL

Citation : 2019 Latest Caselaw 2859 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Jhunni And 15 Others vs State Of U.P. on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 6556 of 2018
 

 
Appellant :- Jhunni And 15 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vipin Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

List in the week commencing 20.5.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 11.4.2019

RCT/-

Download the LatestLaws.com Mobile App