Suresh Singh Yadav vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2832 ALL

Citation : 2019 Latest Caselaw 2832 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Suresh Singh Yadav vs State Of U.P. Thru Addl.Chief ... on 11 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7934 of 2019
 
Petitioner :- Suresh Singh Yadav
 
Respondent :- State Of U.P. Thru Addl.Chief Secy.(Revenue) Lko. & Ors.
 
Counsel for Petitioner :- Dhruv Mathur,Rahul Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed reply to the personal affidavit of Agriculture Production Commissioner, today in the Court, the same is taken on record.

Sri Ashutosh Singh, learned Standing Counsel for the State-respondents has submitted that he has received the copy of reply right now, therefore, he may be granted sometime to go through the contents of reply, so filed by learned counsel for the petitioner.

List / put up this petition on 16.04.2019. The case shall be taken up at 2:15 p.m. on that date.

Order Date :- 11.4.2019

Suresh/

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Suresh Singh Yadav vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2832 ALL

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Suresh Singh Yadav vs State Of U.P. Thru Addl.Chief ...2019 Latest Caselaw 2832 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Suresh Singh Yadav vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2832 ALL