Vijay vs State Of U.P.
2019 Latest Caselaw 2823 ALL

Citation : 2019 Latest Caselaw 2823 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Vijay vs State Of U.P. on 11 April, 2019

Bench: Vipin Sinha, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 1471 of 1996
 

 
Appellant :- Vijay
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ghanshyam Joshi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Ifaqat Ali Khan,J.

List in the next cause list.

Order Date :- 11.4.2019

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