Sunil Dutt vs Director Central Bureau Of ...
2019 Latest Caselaw 2820 ALL

Citation : 2019 Latest Caselaw 2820 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Sunil Dutt vs Director Central Bureau Of ... on 11 April, 2019

Bench: Vipin Sinha, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7570 of 2019
 

 
Petitioner :- Sunil Dutt
 
Respondent :- Director Central Bureau Of Investigation And Another
 
Counsel for Petitioner :- Ronak Chaturvedi,Mr Anurag Khanna (Sr.Adv.)
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Ifaqat Ali Khan,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 11.4.2019

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