Lakshmi Narayan And Another vs Dinesh Singh And 2 Others
2019 Latest Caselaw 2818 ALL

Citation : 2019 Latest Caselaw 2818 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Lakshmi Narayan And Another vs Dinesh Singh And 2 Others on 11 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1003 of 2019
 

 
Appellant :- Lakshmi Narayan And Another
 
Respondent :- Dinesh Singh And 2 Others
 
Counsel for Appellant :- Ankur Goyal
 
Counsel for Respondent :- Ajai Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

Call for record of Court below.

Steps be taken immediately.

List on 7th May, 2019.

A copy of memo of appeal be given to Sri Ajai Singh by the counsel for appellant.

Order Date :- 11.4.2019

Mukesh

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