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Shyam Veer Singh vs National Insurance Company Ltd. ...
2019 Latest Caselaw 2812 ALL

Citation : 2019 Latest Caselaw 2812 ALL
Judgement Date : 11 April, 2019

Allahabad High Court
Shyam Veer Singh vs National Insurance Company Ltd. ... on 11 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 998 of 2019
 

 
Appellant :- Shyam Veer Singh
 
Respondent :- National Insurance Company Ltd. And 6 Others
 
Counsel for Appellant :- Rajneesh Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Rajneesh Tripathi, learned counsel for appellant.

Subject to deposit of 50% of the awarded amount by Tribunal at this stage as it is stated that charge sheet was laid against the driver of other vehicle but the appellant's vehicle was alleged to be involved in the accident.

Issue notice to the respondents by speed / registered post.

Call for record of Court below.

Steps be taken immediately.

List on 8th July, 2019.

Order Date :- 11.4.2019

Mukesh

 

 

 
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