Lakhan Ram vs State Of U.P.
2019 Latest Caselaw 2803 ALL

Citation : 2019 Latest Caselaw 2803 ALL
Judgement Date : 11 April, 2019

Allahabad High Court

Lakhan Ram vs State Of U.P. on 11 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1503 of 2019
 

 
Appellant :- Lakhan Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Prakash Singh Kushwaha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail granted.

For orders, see my order of date passed in Criminal Appeal No. 1428 of 2019 (Kumari Lakshmi Vs. State of U.P.).

Order Date :- 11.4.2019

RCT/-

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