Rahul Verma vs State Of U.P. Thru Secy. Basic Edu. ...
2019 Latest Caselaw 2781 ALL

Citation : 2019 Latest Caselaw 2781 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Rahul Verma vs State Of U.P. Thru Secy. Basic Edu. ... on 10 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6295 of 2019
 
Petitioner :- Rahul Verma
 
Respondent :- State Of U.P. Thru Secy. Basic Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Steps taken.

Office to proceed accordingly.

Order Date :- 10.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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