Satya Prakash Pathak vs State Of ...
2019 Latest Caselaw 2779 ALL

Citation : 2019 Latest Caselaw 2779 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Satya Prakash Pathak vs State Of ... on 10 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 16428 of 2018
 
Petitioner :- Satya Prakash Pathak
 
Respondent :- State Of U.P.Throu,Prin.Secy.Department Of Law Lko.& Anr.
 
Counsel for Petitioner :- Sameer Kalia,Narendra Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning but due to paucity of time, it could not be taken up today.

List this petition on 26.04.2019 within top ten cases.

Order Date :- 10.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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