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C/M Sri Ramanand Vidyalaya Trust ... vs Registrar Firms Societies And ...
2019 Latest Caselaw 2777 ALL

Citation : 2019 Latest Caselaw 2777 ALL
Judgement Date : 10 April, 2019

Allahabad High Court
C/M Sri Ramanand Vidyalaya Trust ... vs Registrar Firms Societies And ... on 10 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- WRIT - C No. - 55017 of 2016
 

 
Petitioner :- C/M Sri Ramanand Vidyalaya Trust Kashi
 
Respondent :- Registrar Firms Societies And Chits And 2 Others
 
Counsel for Petitioner :- In Person,Mah.Rudra Kant(In Person)
 
Counsel for Respondent :- C.S.C.,Anil Kumar Tripathi,Avanish Kumar Upadhyay,Raj Kumar Upadhyay
 

 
Hon'ble Prakash Padia,J.

This is a tied up matter.

Office is directed to list this case on 19th April, 2019, if I am sitting singly.

Order Date :- 10.4.2019

M.A.Ansari

 

 

 
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