Arun Bajpai vs Mushir Ahmad And Others
2019 Latest Caselaw 2761 ALL

Citation : 2019 Latest Caselaw 2761 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Arun Bajpai vs Mushir Ahmad And Others on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3183 of 2009
 

 
Appellant :- Arun Bajpai
 
Respondent :- Mushir Ahmad And Others
 
Counsel for Appellant :- Vishwa Ratna Dwivedi,B.R. Dwivedi,Vidya Kant Shukla
 
Counsel for Respondent :- Smt. Archana Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for respondent prays for and is granted two weeks' time to file reply.

List on 6.5.2019

Order Date :- 10.4.2019

Mukesh

Download the LatestLaws.com Mobile App