Jitendra And 4 Others vs State Of U.P.
2019 Latest Caselaw 2759 ALL

Citation : 2019 Latest Caselaw 2759 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Jitendra And 4 Others vs State Of U.P. on 10 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 3323 of 2013
 

 
Appellant :- Jitendra And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Supplementary affidavit filed today is taken on record.

On the request of learned counsel for the appellant, list this case in the next cause list for final hearing.

Order Date :- 10.4.2019

RCT/-

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