Shrawan Kumar Singh And Others vs Manoj Singh And Others
2019 Latest Caselaw 2758 ALL

Citation : 2019 Latest Caselaw 2758 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Shrawan Kumar Singh And Others vs Manoj Singh And Others on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 829 of 2006
 

 
Appellant :- Shrawan Kumar Singh And Others
 
Respondent :- Manoj Singh And Others
 
Counsel for Appellant :- S.K.Singh,Pradeep Chandra,Pratik Chandra
 
Counsel for Respondent :- R.K.Gupta,Saurabh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for appellant. Sri Saurabh Srivastava, Advocate has sent illness slip.

List on 1.5.2019.

Order Date :- 10.4.2019

Mukesh

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