Vijay Pal vs New India Assurance Co. Ltd. And ...
2019 Latest Caselaw 2755 ALL

Citation : 2019 Latest Caselaw 2755 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Vijay Pal vs New India Assurance Co. Ltd. And ... on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 408 of 1996
 

 
Appellant :- Vijay Pal
 
Respondent :- New India Assurance Co. Ltd. And Others
 
Counsel for Appellant :- B.R. Singh
 
Counsel for Respondent :- M.K.Pandey,P.K.Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 10.4.2019

Mukesh

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