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Afzal Sadiq And Another vs New India Assurance Company And ...
2019 Latest Caselaw 2749 ALL

Citation : 2019 Latest Caselaw 2749 ALL
Judgement Date : 10 April, 2019

Allahabad High Court
Afzal Sadiq And Another vs New India Assurance Company And ... on 10 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1427 of 2009
 

 
Appellant :- Afzal Sadiq And Another
 
Respondent :- New India Assurance Company And Others
 
Counsel for Appellant :- Shailesh Rai,Rishi Bhushan Jauhari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I have requested Sri Rakesh Bahadur-Advocate who normally appears for New India Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company as for 10 years none has appeared on behalf of it.

Call for record of Court below.

As a last chance to Insurance Company, list on 6.5.2019 showing the name of Sri Rakesh Bahadur as counsel for respondent.

Order Date :- 10.4.2019

Mukesh

 

 

 
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